Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(ii) in The Central Administrative Tribunal Rules Of Practice, 1993 (ii)that perfect silence is maintained in and around the Court hall and no disturbance whatsoever is caused to the functioning of the Bench;
