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[Cites 0, Cited by 6] [Article 112(3)] [Article 112] [Constitution]

Constitution Subarticle

Article 112(3)(d) in Constitution of India

(d)
(i)the salaries, allowances and pensions payable to or in respect of Judges of the Supreme Court,
(ii)the pensions payable to or in respect of Judges of the Federal Court,
(iii)the pensions payable to or in respect of Judges of any High Court which exercises jurisdiction in relation to any area included in the territory of India or which at any time before the commencement of this Constitution exercises jurisdiction in relation to any area included in a Governor's Province of the Dominion of India;