Madhya Pradesh High Court
The Union Of India & Ors. vs Raj Kishore & Anr on 13 August, 2014
Writ Petition(S) No.2363/2005 13.8.2014
Shri S.A.Dharmadhikari, counsel for the petitioners. The petition has already been admitted. It now be listed for final hearing on a date fixed by the office. Interim relief granted to the petitioners vide order dated 21.3.2005 is hereby made absolute.
(AJIT SINGH) (N.K.GUPTA) JUDGE JUDGE SS