Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

Bombay Presidency - Subsection

Section 5A(1)(b) in The Bombay Diseases of Animals Act, 1948

(b)prohibit or regulate the movement of any class or classes of animals into, or out of, or within, any local area which is for the time being declared to be an eradication area.