Section 6(2) in The Orissa Apartment Ownership Rules, 1992
(2)Fresh declaration referred to in Sub-rule (1) shall be signed and verified by the sole owner or all the owners, as the case may be, and submitted in the same manner as provided under Rule 4 and thereafter, the provisions contained in Sub-rules (3) to (6) of Rule 3 shall mutatis mutandis apply for the acceptance or rejection of the amended declaration.
