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[Cites 0, Cited by 0] [Section 77(8)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(8)(a) in West Bengal Municipal (Employees' Service) Rules, 2010

(a)
(i)Small Pox; (ii) Scarlet Fever; (iii) Plaque (Pneumonic and/or Bubonic); (iv) Typhus; (v) Cerebro-Spinal Meningitis: (vi) Encephalitis.