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[Cites 0, Cited by 68] [Section 21(2)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2)(a) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(a)that the landlord and tenant have failed to agree to the rent payable under section 8;