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State of Jammu-Kashmir - Section

Section 37 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

37. [ Auxiliary Consumption. [Substituted by Notification No. 49-JKSERC of 2016, dated 22.3.2016 (w.e.f. 17.5.2013).]

- The auxiliary power consumption shall be as under:a. For the project using water cooled condenser:i. During first year of operation: 11%;ii. From 2nd year onwards: 10%.b. For the project using air cooled condenser:i. During first year of operation: 13%;ii. From 2nd year onwards: 12%.]