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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(ii) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(ii)Notifying one or more Fish Feed Analysis Laboratories for different areas and one or more referral laboratories for the State;