Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(1) in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005 (1)Petitions filed shall be accompanied with an affidavit if so directed by the Commission and every such affidavit shall be in Form 3.
