Supreme Court - Daily Orders
Basant Lal vs Union Of India on 10 August, 2023
Author: Surya Kant
Bench: Surya Kant
ITEM NO.1001 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL)……………….. Diary No(s).27378/2023
(Arising out of impugned final judgment and order dated 09-05-2023
in C.A. No.3584/2023 passed by the Supreme Court Of India)
BASANT LAL Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(IA No.130709/2023 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
Date : 10-08-2023 This matter was circulated today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.B. PARDIWALA
By Circulation
UPON perusing papers the Court made the following
O R D E R
1. List after the decision in Miscellaneous Application No.414/2023 @ Diary No.32257/2021 in Civil Appeal No.11857/2016 (Government of NCT of Delhi through Secretary, Land and Building Department and another vs. M/s. K.L. Rathi Steels Limited and others) and other connected matters.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.08.22
13:39:02 IST
Reason: