Allahabad High Court
Pawan Kumar Singh vs Arun Kumar Sinha Prin. Secy. Irrigation ... on 11 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 2063 of 2009 Petitioner :- Pawan Kumar Singh Respondent :- Arun Kumar Sinha Prin. Secy. Irrigation And Others Petitioner Counsel :- S.C. Yadav,Vishal Kumar Upadhyay Hon'ble Satyendra Singh Chauhan,J.
Counter affidavit filed on behalf of opposite party no.9 is taken on record.
As prayed, ten days' time is granted to the counsel for the petitioner for filing rejoinder affidavit.
List thereafter.
When the case is listed next, name of Sri Yashovardhan Swarup will be shown in the cause list as counsel for the opposite parties.
Order Date :- 11.1.2010 Rao/-