Gujarat High Court
United India Insurance Co.Ltd vs Virendra Mahato -Decd.Thro' Heirs And ...
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEALS Nos.2020 of 1997 to 2027 of 1997
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FA No.2020/97:
UNITED INDIA INSURANCE CO.LTD.
Versus
VIRENDRA MAHATO -DECD.THRO' HEIRS AND L.R.
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Appearance in all the Appeals :
MR PV NANAVATI for Petitioner
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CORAM : MR.JUSTICE J.N.BHATT and
MR.JUSTICE H.R.SHELAT
Date of Order: 02/07/97
COMMON ORAL ORDER : (Per J.N. Bhatt, J.)
Notice returnable on 17th July 1997.
2. The Office is directed to call for Record & Proceedings in all the matters.
(J.N. Bhatt, J.) 2nd July 1997 (H.R. Shelat, J) karim*