Himachal Pradesh High Court
Sita Ram & Another vs State Of H.P. & Another on 12 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Sita Ram & another Versus State of H.P. & another Cr.MMO No.753 of 2021 12.05.2022 Present: Mr. Vivek Sharma, Advocate, for the petitioner.
Mr. Dinesh Thakur, Mr. Sumesh Raj, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Manoj Bagga, Assistant Advocate General, for respondent No.1State. Mr. Vinod Kumar Gupta, Advocate, for respondent No.2.
On the request of learned counsel for respondent No.2, list after two weeks.
(Ajay Mohan Goel) Judge May 12, 2022 (Rishi) ::: Downloaded on - 12/05/2022 20:06:33 :::CIS