Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Sita Ram & Another vs State Of H.P. & Another on 12 May, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Sita Ram & another Versus State of H.P. & another Cr.MMO No.753 of 2021 12.05.2022 Present: Mr. Vivek Sharma, Advocate, for the petitioner.

Mr. Dinesh Thakur, Mr. Sumesh Raj, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Manoj Bagga, Assistant Advocate General, for respondent No.1­State. Mr. Vinod Kumar Gupta, Advocate, for respondent No.2.

On the request of learned counsel for respondent No.2, list after two weeks.

(Ajay Mohan Goel) Judge May 12, 2022 (Rishi) ::: Downloaded on - 12/05/2022 20:06:33 :::CIS