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Andhra Pradesh High Court - Amravati

Lg Polymers Gas Victims Welfare ... vs The State Of Andhra Pradesh, on 10 October, 2023

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No.W.P.No.22476 of 2023

                        PROCEEDING SHEET

Sl.                                                                       Office
                                        ORDER

No DATE Note

07. 10.10.2023 GRKP, J Heard Sri K. Rajashekar, Learned Counsel appearing on behalf of Sri K. Venkatesh, Learned Counsel for the Writ Petitioner.

2. Since the submission has been made by the Counsel for the Official Respondents that they are not in receipt of the Affidavit and that the copy of the Affidavit is also not on the file of this Court, the Learned Counsel for the Writ Petitioner shall verify and ensure that the Affidavit is placed on record before the next date.

3. List the matter on 13.10.2023.

________________ GRKP, J Vns 2