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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(1)(viii) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(viii)Plans as required under clause (vii) indicating, in addition the position of sewers, storm water channels, water supply and any other public health services.