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[Cites 0, Cited by 0] [Section 149A(1)] [Section 149A] [Entire Act]

State of Karnataka - Subsection

Section 149A(1)(i) in Karnataka Municipal Corporations Act, 1976

(i)Urban Transport Cess collected under section 103C of this Act and section 94A of the Karnataka Municipalities Act, 1964 (Karnataka Act 22 of 1964);