Gujarat High Court
State Of Gujarat vs M/S Novelty ... on 7 December, 2017
Bench: Harsha Devani, A.S. Supehia
O/TAXAP/835/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 835 of 2017
With
TAX APPEAL NO. 840 of 2017
===================================================
STATE OF GUJARAT....Appellant(s) Versus M/S NOVELTY ELECTRONICS....Opponent(s) =================================================== Appearance:
MR HARDIK VORA, AGP for the Appellant(s) No. 1MR APURVA N MEHTA, ADVOCATE for the Opponent No. 1 =================================================== CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI and HONOURABLE MR.JUSTICE A.S. SUPEHIA Date : 07/12/2017 ORAL (COMMON) ORDER (PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr. Hardik Vora, learned Assistant Government Pleader for the appellant and Mr.Apurva Mehta, learned advocate for the respondent. List on 08.12.2017, for orders.
Registry to place a copy of this order in connected matter.
Sd/ [HARSHA DEVANI, J] Sd/ [A. S. SUPEHIA, J] *** Bhavesh[pps]* Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Dec 07 23:44:25 IST 2017