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Gujarat High Court

State Of Gujarat vs M/S Novelty ... on 7 December, 2017

Bench: Harsha Devani, A.S. Supehia

                   O/TAXAP/835/2017                                            ORDER



                 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      TAX APPEAL  NO. 835 of 2017
                                  With 
                       TAX APPEAL NO. 840 of 2017
         ===================================================

STATE OF GUJARAT....Appellant(s) Versus M/S NOVELTY ELECTRONICS....Opponent(s) =================================================== Appearance:

MR HARDIK VORA, AGP for the Appellant(s) No. 1
MR APURVA N MEHTA, ADVOCATE for the Opponent No. 1 =================================================== CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI                and HONOURABLE MR.JUSTICE A.S. SUPEHIA  Date : 07/12/2017  ORAL (COMMON) ORDER (PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard   Mr.   Hardik   Vora,  learned  Assistant  Government   Pleader   for   the   appellant   and  Mr.Apurva   Mehta,  learned   advocate   for   the  respondent. List on 08.12.2017, for orders.
Registry   to   place   a   copy   of   this   order   in  connected matter. 
Sd/­        [HARSHA DEVANI, J] Sd/­        [A. S. SUPEHIA, J] *** Bhavesh­[pps]* Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Dec 07 23:44:25 IST 2017