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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Essential Commodities (Requisitioning of Stocks) Order, 1979

(2)The provisions of Section 100 of the Code of Criminal Procedure, 1973 (2 of 1974) relating to the search and seizure shall, as far as may be, apply to searches and seizures under the clause.