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[Cites 0, Cited by 0] [Section 3AC(2)] [Section 3AC] [Entire Act]

State of Haryana - Subsection

Section 3AC(2)(i) in The Haryana Development and Regulation of Urban Areas Act, 1975

(i)act as a nodal agency to co-ordinate all efforts of the Government regarding the development and implementation of infrastructure sectors and infrastructure projects for the benefit of State of Haryana, involving private participation and funding from sources other than those provided by State budget and shall,-