Section 2(b) in Pepsu Road Transport Corporation Rules, 1977
(b)"Chief Accounts Officer" means the officer appointed by the State Government as the Chief Accounts Officer of the Corporation under sub- section (1) of section 14 of the Act :(bb)[ "Financial Adviser" means an officer appointed by the State Government as the Financial Adviser of the Corporation under sub-section (1) of section 14 of the Act] [Inserted vide Punjab Government Notification No. G.S.R. 89/C.A. 64/50/S. 44/Amd. (6)/84, dated 29.10.1984.]
