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Madhya Pradesh High Court

Ramawtar vs The State Of Madhya Pradesh on 21 January, 2020

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated:-21.01.2020 Due to paucity of time, the following matters, listed on Board today, could not be taken up. They be listed as detailed here-in-

below :-

SI. Cases as per motion hearing cause Returnable Date No. list Nos.
1 47 to 49, 51 to 55, 57 to 74 After two weeks. 2 77, 79 to 87 After four weeks.

Interim order, if any passed earlier, shall continue till the next date of hearing.

Copy of this order be retained in each of the above cases.

(S.A. Dharmadhikari) Judge bj/-

BARKHA JHA 2020.01.2 2 16:55:03 +05'30'