Gauhati High Court
Mohamed Mustafa vs The State Of Assam And 2 Ors on 21 December, 2021
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/8
GAHC010038822020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1234/2020
MOHAMED MUSTAFA
S/O- HAJI MD. HANIF, R/O- ISLAMPUR, GUWAHATI- 781007, KAMRUP(M),
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY.-06.
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI- 37.
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA, ASSAM
Linked Case : Review.Pet./136/2019
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
Page No.# 2/8
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
MOHAMMED MUSTAFA
S/O- HAJI MD. HANIF
R/O- ISLAMPUR
GUWAHATI- 781007.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for MOHAMMED MUSTAFA
Linked Case : Review.Pet./135/2019
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
M/S OASIS ENTERPRISES
A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A. K. ROAD
DHIRENPARA
Page No.# 3/8
GUWAHATI-22
REP. BY ITS PROPRIETOR SARFARZ ALI
AGED ABOUT 34 YEARS.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for M/S OASIS ENTERPRISES
Linked Case : Review.Pet./139/2019
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
SRI KISHOR SINGH
S/O- LATE RAGHU PRASAD SINGH
R/O- NOONMATI BISNU RABHA NAGAR
GUWAHATI- 781120.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for SRI KISHOR SINGH
Linked Case : WP(C)/1235/2020
M/S. OASIS ENTERPRISES
A PROPRIETORSHIP FIRM
HAVING ITS OFFICE AT A.K. DEB ROAD
DHIRENPARA
Page No.# 4/8
GUWAHATI-25
REP. BY ITS PROPRIETOR SARFARZ ALI AGED ABOUT 36 YEARS
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST DEPTT. DISPUR
GUWAHATI-6
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE)
ASSAM
PANZABARI
GUWAHATI-37
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI-05
------------
Advocate for : MR. D DAS SR. ADV
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : Review.Pet./138/2019
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
SRI RANJIT KAUSHIK
S/O- LATE DHIREN SABHAPANDIT
R/O- H/NO. 10
PINAKI PATH
Page No.# 5/8
ZOO ROAD TINIALI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM- 781003.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for SRI RANJIT KAUSHIK
Linked Case : Review.Pet./134/2019
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
MD. KASAIM
S/O- LATE HAJI KAMRUDDIN
R/O- NEAR GMC MARKET
PALTAN BAZAR
GUWAHATI- 781008.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for MD. KASAIM
Linked Case : Review.Pet./140/2019
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
Page No.# 6/8
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
MD. YASIN
S/O- LATE HAJI IMBRAHIM
R/O- NOTBOMBA
SIJUBARI
HATIGAON
GUWAHATI- 781038.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for MD. YASIN
Linked Case : Review.Pet./137/2019
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
Page No.# 7/8
SANJIV KR. ROY
S/O- SRI LAKHINDAR RAY
R/O- SENAPATI ROAD
SILPUKHRI
GUWAHATI- 781003.
------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for SANJIV KR. ROY
Linked Case : WP(C)/1236/2020
MD. YASIN
S/O LATE HAJI IBRAHIM
R/O NOTBOMA
SIJUBARI
HATIGAON
GUWAHATI-781038
KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-6
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI-05
------------
Advocate for : MR. D DAS SR. ADV
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Page No.# 8/8
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
21-12-2021 On the prayer of the learned counsels for the parties, list these matters on 17.01.2022.
JUDGE Comparing Assistant