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Gauhati High Court

Mohamed Mustafa vs The State Of Assam And 2 Ors on 21 December, 2021

Author: Manash Ranjan Pathak

Bench: Manash Ranjan Pathak

                                                                      Page No.# 1/8

GAHC010038822020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/1234/2020

            MOHAMED MUSTAFA
            S/O- HAJI MD. HANIF, R/O- ISLAMPUR, GUWAHATI- 781007, KAMRUP(M),
            ASSAM.



            VERSUS

            THE STATE OF ASSAM AND 2 ORS.
            REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
            ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY.-06.

            2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
            ASSAM
             PANJABARI
             GUWAHATI- 37.

            3:THE DIVISIONAL FOREST OFFICER
            ASSAM STATE ZOO DIVISION
             GUWAHATI- 05

Advocate for the Petitioner   : MR. D DAS SR. ADV

Advocate for the Respondent : GA, ASSAM




             Linked Case : Review.Pet./136/2019

            THE STATE OF ASSAM AND 2 ORS.
            REP. BY ITS COMMISSIONER AND SECRETARY
            ENVIRONMENT AND FOREST DEPARTMENT
                                                            Page No.# 2/8

DISPUR
GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

MOHAMMED MUSTAFA
S/O- HAJI MD. HANIF
R/O- ISLAMPUR
GUWAHATI- 781007.


------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for MOHAMMED MUSTAFA



Linked Case : Review.Pet./135/2019

THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

M/S OASIS ENTERPRISES
A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A. K. ROAD
DHIRENPARA
                                                                 Page No.# 3/8

GUWAHATI-22
REP. BY ITS PROPRIETOR SARFARZ ALI
AGED ABOUT 34 YEARS.


------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for M/S OASIS ENTERPRISES



Linked Case : Review.Pet./139/2019

THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

SRI KISHOR SINGH
S/O- LATE RAGHU PRASAD SINGH
R/O- NOONMATI BISNU RABHA NAGAR
GUWAHATI- 781120.


------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for SRI KISHOR SINGH



Linked Case : WP(C)/1235/2020

M/S. OASIS ENTERPRISES
A PROPRIETORSHIP FIRM
HAVING ITS OFFICE AT A.K. DEB ROAD
DHIRENPARA
                                                            Page No.# 4/8

GUWAHATI-25
REP. BY ITS PROPRIETOR SARFARZ ALI AGED ABOUT 36 YEARS


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST DEPTT. DISPUR
GUWAHATI-6

2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE)
ASSAM
PANZABARI
 GUWAHATI-37
 3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
 GUWAHATI-05
 ------------
Advocate for : MR. D DAS SR. ADV
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : Review.Pet./138/2019

THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

SRI RANJIT KAUSHIK
S/O- LATE DHIREN SABHAPANDIT
R/O- H/NO. 10
PINAKI PATH
                                                              Page No.# 5/8

ZOO ROAD TINIALI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM- 781003.


------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for SRI RANJIT KAUSHIK



Linked Case : Review.Pet./134/2019

THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

MD. KASAIM
S/O- LATE HAJI KAMRUDDIN
R/O- NEAR GMC MARKET
PALTAN BAZAR
GUWAHATI- 781008.


------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for MD. KASAIM



Linked Case : Review.Pet./140/2019

THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
                                                           Page No.# 6/8

ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

MD. YASIN
S/O- LATE HAJI IMBRAHIM
R/O- NOTBOMBA
SIJUBARI
HATIGAON
GUWAHATI- 781038.


------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for MD. YASIN



Linked Case : Review.Pet./137/2019

THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
                                                           Page No.# 7/8

SANJIV KR. ROY
S/O- SRI LAKHINDAR RAY
R/O- SENAPATI ROAD
SILPUKHRI
GUWAHATI- 781003.


------------
Advocate for : MR. D MOZUMDER
Advocate for : MR. H NATH appearing for SANJIV KR. ROY



Linked Case : WP(C)/1236/2020

MD. YASIN
S/O LATE HAJI IBRAHIM
R/O NOTBOMA
SIJUBARI
HATIGAON
GUWAHATI-781038
KAMRUP(M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-6

2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
 GUWAHATI-37
 3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI-05
 ------------
Advocate for : MR. D DAS SR. ADV
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
                                                                                       Page No.# 8/8

                                            BEFORE
                 HON'BLE MR. JUSTICE MANASH RANJAN PATHAK


                                            ORDER

21-12-2021 On the prayer of the learned counsels for the parties, list these matters on 17.01.2022.

JUDGE Comparing Assistant