Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(b) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005

(b)"Competent Authority" means the Authority appointed under section 5;