Himachal Pradesh High Court
Gurbachan Singh vs State Of H.P on 7 July, 2015
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
Cr.MP(M) No. 531 of 2015.
.
Date of Decision : 7th July, 2015.
Gurbachan Singh .....Petitioner.
Versus
State of H.P. .....Respondent.
Coram
The Hon'ble Mr. Justice Sureshwar Thakur, Judge.
Whether approved for reporting?
For the Petitioner: Ms. Archana Dutt, Advocate.
For the Respondent: Mr. R.S. Thakur, Addl. Advocate
General.
_____________________________________________________
Sureshwar Thakur, Judge (Oral)
The learned counsel appearing for the petitioner seeks permission of this Court to withdraw the instant petition.
Permission granted. Accordingly, the instant petition is dismissed as withdrawn.
(Sureshwar Thakur) th 7 July, 2015 Judge.
(jai) ::: Downloaded on - 15/04/2017 18:31:18 :::HCHP