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Commissioner Of Income Tax Iii vs Shyam Telelink Ltd on 2 August, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.10                                COURT NO.7                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.18959/2019

     (Arising out of impugned final judgment and order dated 15-11-2018
     in ITA No.70/2013 passed by the High Court Of Delhi At New Delhi)

     COMMISSIONER OF INCOME TAX-III                                         Petitioner(s)

                                                      VERSUS

     SHYAM TELELINK LTD.                                                    Respondent(s)

     (FOR ADMISSION and I.R.; IA No.91579/2019-CONDONATION OF DELAY IN
     FILING; and, IA No.91580/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     WITH
     Diary No.20294/2019 (XIV)

     Date : 02-08-2019 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                    Mr. Vikramjit Banerjee, ASG
                                          Mr. P.V. Yogeshwaran, Adv.
                                          Ms. Anita Sahni, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)                    Mr. Piyush Kaushik, Adv.
                                          Mr. Rameshwar Prasad Goyal, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We do not see any reason to interfere in these matters. The special leave petitions are, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

                          (MUKESH NASA)                                  (SUMAN JAIN)
                          COURT MASTER                                  BRANCH OFFICER