Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Puducherry - Subsection

Section 10(6)(b) in The Puducherry Home Guards Act, 1965.

(b)subject to such order in revision, any order passed in appeal under sub-section (4), and