Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(1) in Bihar Public Records Rules, 2015 (1)The records officer nominated under rule 3 shall furnish to the Director or Head of the Archives, as the case may be, an Annual Report in Form-5 every year in the month of March of the following year.
