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Union of India - Section

Section 1 in Notifications under - The Industries (Development And Regulation) Act, 1951

1.

S.O. 903(E), dated 7th December, 1984. - In exercise of the powers conferred by sub-section (1) of Sec. 29B of the Industries (Development and Regulation) Act, 1951 (65 of 1951), the Central Government hereby makes the following further amendment in the Notification of the Government of India in the late Ministry of Industrial Development( Department of Industrial Development) No. S.O. 98(E)/IDRA/29-B/73/1, dated the 16th February, 1973, namely :In Sch. V. after Sl. No. 71 and the entry relating thereto, the following shall be inserted, namely:"72. LPG Valves and Regulators.