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Supreme Court - Daily Orders

Anowar Hussain Choudhury vs The State Of Tripura on 17 April, 2023

Bench: V. Ramasubramanian, Pankaj Mithal

     ITEM NO.38                                COURT NO.15                  SECTION II

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                      No(s).   3629/2023

     (Arising out of impugned final judgment and order dated 16-03-2022
     in CRLAJ No. 37/2020 passed by the High Court Of Tripura At
     Agarthala)

     ANOWAR HUSSAIN CHOUDHURY                                               PETITIONER(S)

                                                       VERSUS

     THE STATE OF TRIPURA                                                   RESPONDENT(S)


     Date : 17-04-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                             HON'BLE MR. JUSTICE PANKAJ MITHAL


     For Petitioner(s)
                                          Mr. Pavan Kumar, AOR
                                          Ms. Neelam, Adv.
                                          Mr. Rajesh Kumar, Adv.
                                          Mr. Parashu Ram Mandal, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Leave granted.

List the appeal for hearing on 26.04.2023.

(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.04.19 17:44:40 IST Reason: