Supreme Court - Daily Orders
Anowar Hussain Choudhury vs The State Of Tripura on 17 April, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
ITEM NO.38 COURT NO.15 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3629/2023
(Arising out of impugned final judgment and order dated 16-03-2022
in CRLAJ No. 37/2020 passed by the High Court Of Tripura At
Agarthala)
ANOWAR HUSSAIN CHOUDHURY PETITIONER(S)
VERSUS
THE STATE OF TRIPURA RESPONDENT(S)
Date : 17-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s)
Mr. Pavan Kumar, AOR
Ms. Neelam, Adv.
Mr. Rajesh Kumar, Adv.
Mr. Parashu Ram Mandal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
List the appeal for hearing on 26.04.2023.
(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.04.19 17:44:40 IST Reason: