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[Cites 0, Cited by 0] [Section 969] [Entire Act]

State of Punjab - Subsection

Section 969(1) in Punjab Jail Manual, 1996

(1)Every proposal for a major work should be accompanied by -
(a)an explanation of the requirement;
(b)a brief statement of the general nature and extent of the work proposed, and
(c)rough approximate estimate of the probable cost, and a rough pencil sketch showing the chief dimensions of the work.