Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act] Union of India - Subsection Section 133(2)(a) in Finance Act, 2013 (a)the time within which and the form and the manner in which the return shall be delivered or caused to be delivered or furnished under section 120;