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State of Andhra Pradesh - Section

Section 37 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

37. Entries in the daily accounts register.

(1)The licensee shall enter in the register in Form DA-1 the full particulars of transport permit or passes and documents or trip sheets, pertaining to the stocks received by him.
(2)The moment a bottle is opened, the licensee shall make an entry in the Daily sales register and record the loose balance in each bottle at the end of the day excepting the licence holder in form CS-2, CS-3 and AL-1.