Allahabad High Court
Chandra Kant Pandey vs State Of U.P. & Others on 22 July, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 21 Case :- WRIT - C No. - 47035 of 2009 Petitioner :- Chandra Kant Pandey Respondent :- State Of U.P. & Others Petitioner Counsel :- Suresh Chandra Dwivedi Respondent Counsel :- C.S.C.,Anamika Singh Hon'ble V.K. Shukla,J.
On the matter being taken up today, it has been stated on behalf of respondent-Bank that counter affidavit is under preparation. On this statement being made within seven days from today copy of the said counter affidavit should be severed upon Sri Suresh Chandra Dwivedi, Advocate and a week's time is thereafter allowed to him to file rejoinder affidavit.
List after two weeks.
Order Date :- 22.7.2010 Dhruv