Section 34 in Himachal Pradesh Private Forests Act, 1954
34. Persons entitled to appear, plead and act.
- The State Government, or any person who has made a claim or presented an objection under this Act, may appoint any person to appear, plead and act on its or his behalf before the Collector or the Forest Settlement Officer or the appellate court, in the course of any inquiry, hearing or appeal under this Act.
