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[Cites 0, Cited by 0] [Section 226(1)] [Section 226] [Entire Act]

State of Telangana - Subsection

Section 226(1)(e) in Telangana Panchayat Raj Act, 2018

(e)doing by any person in the service of Government, of all or any of the aforesaid activities or aiding or conniving at any such activity in the furtherance of the prospects of the election of a candidate.