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[Cites 0, Cited by 0] [Section 257] [Entire Act]

State of Rajasthan - Subsection

Section 257(4) in Rajasthan Land Revenue (Land Records) Rules, 1957

(4)In order to ascertain whether the observer can measure the rainfall accurately and make entries correctly the glass receiver should be partially filled two or three times with different quantities of water, and the observer required to measure them and write down the entries. If he can do this correctly, nothing further is necessary; if not the Inspecting Officer should teach him fully.