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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 62(2)(s) in The Jammu and Kashmir Consolidation of Holdings Act, 1962

(s)the time within which applications and appeals may be presented under this Act in cases, for which no specific provision in that behalf has been made therein ;