Section 30A(1)(c) in Northern India Canal and Drainage Act, 1873

[Cites 0, Cited by 0] [Section 30A(1)] [Section 30A] [Entire Act]

State of Punjab - Subsection

Section 30A(1)(c) in Northern India Canal and Drainage Act, 1873

(c)the lining of any water-course;

(cc)the occupation of land for the deposit of soil from water- course clearances;