Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26V] [Entire Act] State of Uttar Pradesh - Subsection Section 26V(2) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (2)The Board shall cause to be 'maintained proper books of account and other books in relation to its accounts and prepare the annual balance-sheet.
