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State of Punjab - Section

Section 699 in Punjab Jail Manual, 1996

699. Articles to be delivered to the Deputy Superintendent and to be examined.

- Every article of every kind whatsoever at any time supplied for the use of any civil prisoner shall be delivered to the Deputy Superintendent or other officer appointed by the Superintendent in that behalf, and shall be examined before it is made over to the prisoner, and any such article may, for any sufficient reason, be withheld, by the Superintendent, from such prisoner.