Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 85 in Bihar Minor Mineral Rules, 2017 85. Penalty for attempt to commit an offence. - Whoever attempts to commit an offence punishable under these rules shall be liable for half the maximum punishment provided for the offence under these rules.
