Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 114] [Entire Act] Union of India - Section Section 22 in The Contempt Of Courts Act, 1971 22. Act to be in addition to, and not in derogation of, other laws relating to contempt.— The provisions of this Act shall be in addition to, and not in derogation of the provisions of any other law relating to contempt of courts.
