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State of Andhra Pradesh - Section

Section 44 in High Court of Andhra Pradesh Family Courts (Court) Rules, 2005

44. Power of High Court to issue directions.

- For carrying out the purposes of the Act and for ensuring the uniformity of practice to be observed by Family Courts and for expeditious disposal, the High Court from time to time, supervise and inspect the Family Courts and issue directions/circulars etc., to the Family Courts.