(6)The Forest Ranger shall intimate the Bhumiswami or the Gram Panchayat or the Gram Sabha, as the case may be, within a period of 45 days from the receipt of application as per sub-rule (3) about the certification of records. If no such intimation is received within a period of 60 days from the date of submission of application as per sub-rule (3), the records so submitted shall be deemed to be accepted as correct.
