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State of Bihar - Section

Section 17 in Bihar Animal Sciences University Act, 2016

17. Functions of the Extension Education Council.

(1)Education Extension Council shall consider and make recommendations in respect of the following :-
(i)The Education Extension Programmes and Projects of the University;
(ii)Co-ordination of Extension Education activities for improvement of Animal Husbandry and allied branches and for the development of Rural communities;
(iii)Development of Farmers' Education and Training and Advisory Services, identification and resolution of field problems and transmission of information's;
(iv)Methodology of Education Extension;
(v)Integration of Education Extension with teaching and research in the University and ensure the participation of teachers and research workers in Education Extension programmes;
(vi)Any other matter referred to it by the Vice-Chancellor, Board or any other authority of the University.