Section 581J(2)(b) in The Companies (Amendment) Act, 2002

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Union of India - Subsection

Section 581J(2)(b) in The Companies (Amendment) Act, 2002

(b)a statement showing-

(i)names and addresses or the occupation of the directors and Chief Executive, if any, by whatever name called, of such co- operative; and

(ii)list of members of such inter- State co- operative society;