Supreme Court - Daily Orders
Seema Devi vs Union Of India on 17 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar
ITEM NO.43 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 730/2015
SEEMA DEVI AND ORS. Petitioner(s)
VERSUS
UNION OF INDIA AND ANR. Respondent(s)
(with office report)
Date : 17/04/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Marish Mishra, Adv.
Mr. Atul Shankar Vinod, Adv.
Mr. Anil Kumar Mishra-I, AOR
For Respondent(s) Mr. Balraj Dewan, AOR
Mr. Bharat Singh, Adv.
Mr. Swarupama Chaturvedi, Adv.
Mr. Rajesh Ranjan, Adv.
Mr. S. Chaturvedi, Adv.
Mr. G.S. Makker, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue Rule.
Registry is directed to add the matter to the hearing list in the first week of August, 2017.
Signature Not Verified(Gulshan Kumar Arora) (H.S. Parasher) Digitally signed by GULSHAN KUMAR Court Master Court Master ARORA Date: 2017.04.18 17:26:36 IST Reason: