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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Indian Police Service (Appointment by Promotion) Regulations, 1955

(1)The Commission shall consider the list prepared by the Committee along with-
(a)the documents received from the State Government under regulation 6;
(b)the observations of the Central Government and, unless it considers any change necessary, approve the list.