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[Cites 0, Cited by 0] [Section 28A] [Entire Act]

State of Bihar - Subsection

Section 28A(5) in The Bihar Gramdan Act, 1965

(5)The Nyaya Sabha, subject to the powers and functions vested in it under this Act, shall exercise all the powers of a Gram Kutchery of a Gram Panchayat constituted under the Bihar Panchayat Raj Act, 1947 (Bihar Act VII of1948).